Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Entire Act]

State of Andhra Pradesh - Section

Section 4 in The Andhra Pradesh Prohibition Of Cow Slaughter And Animal Preservation Act, 1977

4. Appointment of competent authority

The Government may, by notification, appoint a person or a body or persons to perform the functions of a competent authority under this Act for such local area as may be specified in such notification.