Section 38(3)(b) in The Lokpal And Lokayuktas Act, 2013

[Cites 0, Cited by 0] [Section 38(3)] [Section 38] [Entire Act]

Union of India - Subsection

Section 38(3)(b) in The Lokpal And Lokayuktas Act, 2013

(b)an officer or employee of the Lokpal or agency engaged or associated is likely to destroy or in any way tamper with the evidence or influence witnesses,

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Union of India - Subsection

Section 38(3)(b) in The Lokpal And Lokayuktas Act, 2013