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State of Uttar Pradesh - Section

Section 5 in The Bar Council of Uttar Pradesh Election Rules, 1992

5. Method of Election.

- (i) Election to the Bar Council shall be by the single transferable vote by and amongst the voters in the electoral roll in accordance with these rules.
(ii)The voting shall be by personal ballot.
(iii)The Ballot paper shall be issued only on production of Identity card or enrolment Certificate, issued by the Bar Council.