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State of Madhya Pradesh - Section

Section 61 in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

61. Pension and Provident Fund.

- The Vishwavidyalaya shall constitute for the benefit of its officers, teachers, clerical staff and other employees in such manner and subject to such conditions as may be prescribed by the Statutes such pension, insurance and provident fund and institute such other benefit as it may deem fit.