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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Uttar Pradesh - Subsection

Section 20(1)(n) in The U.P. Industrial Employment Model Standing Orders, 1991

(n)malingering, deliberate delaying of production of carrying out of orders, gherao of any workman, supervisor, Manager or employer;