Section 9 in The Chhattisgarh Gram Nyayalaya Adhiniyam, 1996
9. Term of office of the member.
- A member shall hold office for a term of five years from the date on which he is nominated :Provided that a member shall, notwithstanding the expiration of his term, continue to hold office for a period not exceeding six months or until a new member is nominated in his place whichever is earlier.
