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State of Tamilnadu - Section

Section 10 in The Bharathiar University Statutes

10. Act S. 60(8).

- All hostels within the University area which continue to be recognized by the University of [Chennai] [Substituted for the word 'Madras' by the City of Madras (Alteration of Name) Act, 1996 (Tamil Nadu Act 28 of 1996).] immediately before the notified date shall be deemed to be hostels recognised by the Bharathiar University under this Act and the provisions of this Act, as far as maybe, apply accordingly.