Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 76(2)] [Section 76] [Entire Act]

State of Meghalaya - Subsection

Section 76(2)(e) in Meghalaya Value Added Tax Act, 2003

(e)Allow the inspection of the goods for search of the vehicle by the officer in charge of the check post or any authorised officer.