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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Rajasthan - Subsection

Section 23(1) in The Rajasthan Minor Mineral Concession Rules, 1986

(1)Every application for grant of quarry licence shall be submitted to the Mining Engineer/Assistant Mining Engineer in Form No.1-C;[Provided that the applications for grant of quarry licence by inviting tender shall be submitted in Form No. 1-M;] [Added by Rajasthan Gazette Extraordinary dated 25/05/2012]