Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Bihar - Subsection

Section 8(1) in Bihar Special Survey and Settlement Rules, 2012

(1)Revenue village wise Khanapuri parties shall be constituted by the Settlement Officer of the concerned district consisting of the following :-
(i)An officer/revenue employee of the Anchal Office concerned;
(ii)Representative of Director, Land Records and Survey, Bihar;
(ii)Any other designated officer or employee.