Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19B] [Entire Act] State of Himachal Pradesh - Subsection Section 19B(d) in The Punjab Land Revenue Rules (d)there is reason to believe that he has taken part in or concealed illicit distillation or the smuggling of cocaine, opium or charas; or
