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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(b) in The Orissa Khadi and Village Industries Board Rules, 1956

(b)A non-official member other than the President not resident at the place where a meeting is held shall be allowed the travelling allowance in respect of the meeting which he attends under the same rules as obtained for State Government officers of the first grade, and a daily allowance [as admissible to a first grade Government officer of the second category] [Inserted vide Orissa Gazette-Extraordinary No. 917/14.6.1989 - Notification No. 14800/IV-CI-90/89-1/4.5.1989.]: