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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Haryana - Subsection

Section 20(1) in The Punjab Entertainments Duty Act, 1955

(1)The State Government may make [rules] [For the rules framed under the Act, see Punjab Government notification No. 389-E & t-56/734., dated the 20th March, 1956.] generality for carrying out the provisions of this Act.