Section 3(4)(b) in Insurance Regulatory and Development Authority of India (Insurance Surveyors and Loss Assessors) Regulations, 2015

[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

(b)Every licensed Surveyor and Loss Assessor shall submit such other information as may be required by the Authority from time to time.

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