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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2) in The Port Of New Mangalore Rules, 1976

(2)The agents of expected vessels shall in their own interest contact the Traffic Manager in time and apprise him with all the information regarding the nature, quantity, and the stowage of cargo they intend working and also such information regarding the vessel as will be necessary for berthing her at a suitable berth.