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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Haryana - Subsection

Section 38(1) in Faridabad Complex Administration Building Rules, 1989

(1)The minimum size of a private garage shall not be less than 2.75 x 5 metres. The clear height of the garage shall not be less than 2.75 metres. The plinth of the garage shall not be less than 15 centimetres above the average ground level.