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State of Bihar - Section

Section 13 in The Bihar Excise (Settlement of Licences for retail sale of Country/Spiced country liquor) Rules, 2004

13. Reading over and explaining of the general conditions.

- The general conditions concerning auction shall be read over and explained to all persons present before commencement of auction, so that the competitors may clearly understand those conditions on which they have to bid. The general conditions applicable to the retail sale and the special conditions of licence of each category shall also be read over and explained to the intending bidders.