Punjab-Haryana High Court
Balinder Kumar vs State Of Haryana on 21 July, 2023
Author: Harsimran Singh Sethi
Bench: Harsimran Singh Sethi
Neutral Citation No:=2023:PHHC:092339
2023:PHHC:092339
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
(210) CRM-M-23020-2023
Date of Decision : July 21, 2023
Balinder Kumar .. Petitioner
Versus
State of Haryana .. Respondent
CORAM: HON'BLE MR. JUSTICE HARSIMRAN SINGH SETHI
Present: Mr. Rahul Rathore, Advocate, for the petitioner.
Mr. Surender Singh, Assistant Advocate General, Haryana.
Mr. Vishwajeet, Advocate, for the complainant.
HARSIMRAN SINGH SETHI J. (ORAL)
For orders, see detailed order of even date, passed in CRM-M- 24478 of 2023 titled as Rajwant Singh vs. State of Haryana.
July 21, 2023 (HARSIMRAN SINGH SETHI) harsha JUDGE
Whether speaking/reasoned : Yes/No Whether reportable : Yes/No Neutral Citation No:=2023:PHHC:092339 1 of 1 ::: Downloaded on - 22-07-2023 11:13:21 :::