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Punjab-Haryana High Court

Balinder Kumar vs State Of Haryana on 21 July, 2023

Author: Harsimran Singh Sethi

Bench: Harsimran Singh Sethi

                                                          Neutral Citation No:=2023:PHHC:092339




                            2023:PHHC:092339

           IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH


(210)                            CRM-M-23020-2023
                                 Date of Decision : July 21, 2023


Balinder Kumar                                              .. Petitioner



                                 Versus

State of Haryana                                            .. Respondent



CORAM: HON'BLE MR. JUSTICE HARSIMRAN SINGH SETHI

Present:     Mr. Rahul Rathore, Advocate, for the petitioner.

             Mr. Surender Singh, Assistant Advocate General, Haryana.

             Mr. Vishwajeet, Advocate, for the complainant.


HARSIMRAN SINGH SETHI J. (ORAL)

For orders, see detailed order of even date, passed in CRM-M- 24478 of 2023 titled as Rajwant Singh vs. State of Haryana.





July 21, 2023                    (HARSIMRAN SINGH SETHI)
harsha                                  JUDGE


Whether speaking/reasoned : Yes/No Whether reportable : Yes/No Neutral Citation No:=2023:PHHC:092339 1 of 1 ::: Downloaded on - 22-07-2023 11:13:21 :::