Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 59A(2)] [Section 59A] [Entire Act] State of Gujarat - Subsection Section 59A(2)(e) in The Gujarat Agricultural Produce Markets Act, 1963 (e)the procedure to be followed under clause (i) of Section 34-K in appointing officers and servants of the Board;