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[Cites 0, Cited by 0] [Section 275] [Entire Act]

State of Telangana - Subsection

Section 275(c) in Telangana Panchayat Raj Act, 2018

(c)require any Gram Panchayat or Mandal Praja Parishad or Zilla Praja Parishad to furnish any information or report on any matter connected with such Gram Panchayat or Mandal Praja Parishad or Zilla Praja Parishad; and