Section 146(1)(b) in The M.P. Public Health Act, 1949

[Cites 0, Cited by 0] [Section 146(1)] [Section 146] [Entire Act]

State of Madhya Pradesh - Subsection

Section 146(1)(b) in The M.P. Public Health Act, 1949

(b)if such person is not found, by leaving such notice at his last known place of abode or business or by giving, or tendering the same to some adult member or servant of his family; or

Legal Document View

Unlock Advanced Research with PRISMAI

State of Madhya Pradesh - Subsection

Section 146(1)(b) in The M.P. Public Health Act, 1949