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Himachal Pradesh High Court

State Of H.P. vs . Rakesh Kumar @ Rinku on 27 August, 2025

Bench: Vivek Singh Thakur, Sushil Kukreja

State of H.P. Vs. Rakesh Kumar @ Rinku .

Cr. Appeal No. 422 of 2014 27.8.2025 Present: Mr.I.N. Mehta, Senior Additional Advocate General, for the appellant-State.

Mr.Ajinder Mehta, Advocate, for the respondent.

As prayed by learned counsel for the respondent, to enable him to prepare the case, matter is adjourned for final hearing on 14th October, 2025.

(Vivek Singh Thakur), Judge.

(Sushil Kukreja), Judge.

27th August, 2025.

(Keshav) ::: Downloaded on - 28/08/2025 21:26:49 :::CIS