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Delhi High Court - Orders

Indian Oil Corporation Ltd vs Stup Consultants Pvt. Ltd on 5 May, 2025

Author: Jasmeet Singh

Bench: Jasmeet Singh

                          $~26 & 27
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    O.M.P. (COMM) 90/2021
                               INDIAN OIL CORPORATION LTD                .....Petitioner
                                              Through: Mr. VN Koura, Ms. Paramjeet
                                                       Benipal, Mr. Nirbhay Narain Singh,
                                                       Advs.

                                                                  versus

                                    STUP CONSULTANTS PVT. LTD               .....Respondent
                                                 Through: Mr. Pranav Jain, Adv.
                          27
                          +         OMP (ENF.) (COMM.) 162/2021
                                    M/S STUP CONSULTANTS PVT LTD              .....Decree Holder
                                                   Through: Mr. Pranav Jain, Adv.

                                                                  versus

                                    INDIAN OIL CORPORATION LIMITED .....Judgement Debtor
                                                  Through: Mr. VN Koura, Ms. Paramjeet
                                                             Benipal, Mr. Nirbhay Narain Singh,
                                                             Advs.
                                    CORAM:
                                    HON'BLE MR. JUSTICE JASMEET SINGH
                                                  ORDER

% 05.05.2025 At request of learned counsel for the respondent, re-notify on 08.09.2025.

JASMEET SINGH, J MAY 5, 2025/DM Click here to check corrigendum, if any This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/06/2025 at 18:19:12