Delhi High Court - Orders
Indian Oil Corporation Ltd vs Stup Consultants Pvt. Ltd on 5 May, 2025
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~26 & 27
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 90/2021
INDIAN OIL CORPORATION LTD .....Petitioner
Through: Mr. VN Koura, Ms. Paramjeet
Benipal, Mr. Nirbhay Narain Singh,
Advs.
versus
STUP CONSULTANTS PVT. LTD .....Respondent
Through: Mr. Pranav Jain, Adv.
27
+ OMP (ENF.) (COMM.) 162/2021
M/S STUP CONSULTANTS PVT LTD .....Decree Holder
Through: Mr. Pranav Jain, Adv.
versus
INDIAN OIL CORPORATION LIMITED .....Judgement Debtor
Through: Mr. VN Koura, Ms. Paramjeet
Benipal, Mr. Nirbhay Narain Singh,
Advs.
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 05.05.2025 At request of learned counsel for the respondent, re-notify on 08.09.2025.
JASMEET SINGH, J MAY 5, 2025/DM Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 29/06/2025 at 18:19:12