Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 80] [Entire Act] Union of India - Subsection Section 80(2) in The Multi-State Co-Operative Societies Act, 2002 (2)The Central Registrar shall communicate the result of any such inspection to the creditor.
