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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(2)(a) in The Ganjam and Boudh (Village Offices Abolition) Act, 1969

(a)all the incidents of the service tenures relating to such offices shall be deemed to have been extinguished;