Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 68(4)] [Section 68] [Entire Act] Union of India - Subsection Section 68(4)(ii) in THE MAJOR PORT AUTHORITIES ACT, 2021 (ii)any fittings affixed to such building or part of a building for the more beneficial enjoyment thereof; and