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[Cites 0, Cited by 0] [Section 39(2)] [Section 39] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 39(2)(k) in Arunachal Pradesh (Tourism Trade Registration and Regulation) Act, 2016

(k)Procedure for admission to training institutes, standard of syllabus, staff, equipment and buildings ; and the place where prescribed authority shall hold enquiry under this Act and all matters expressly required to be prescribed under this Act.