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State of Rajasthan - Section

Section 7A in The Rajasthan Subordinate Co-Operative Service (Class I) Rules, 1955

7A.

(1)Notwithstanding anything contained in Rule 7, regarding method of recruitment/source of recruitment, 12-1/2% of the posts to be filled in by direct recruitment to the post of Inspector Grade II/(Audit/Executive) shall be reserved for being filled in from amongst the Ministerial staff holding a post in the cadre substantively of the department concerned, subject to their being found otherwise eligible for such recruitment under the relevant rules.
(2)The said reservation shall be carried forward only to the next succeeding year.