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[Cites 0, Cited by 0] [Section 75(2)] [Section 75] [Entire Act]

State of Odisha - Subsection

Section 75(2)(g) in The Orissa Co-operative Societies Act, 1962

(g)to give such direction in regard to the collection and distribution of the assets of the Society as may appear to him to be necessary for winding up the affairs of the Society;