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[Cites 0, Cited by 0] [Section 1(3)] [Section 1] [Entire Act]

State of Telangana - Subsection

Section 1(3)(iv) in Telangana Education Act, 1982

(iv)educational institutions imparting intermediate education in so far as the matters pertaining to them are dealt with in the [Telangana Intermediate Education Act, 1971 (Act 2 of 1971)] [Substituted by G.O.Ms.No.15, Higher Education (T.E) Department, dated 23.04.2015.].