Allahabad High Court
U.P. State Road Transport Corporation ... vs Prahlad Narain Jaiswal And Another on 29 July, 2010
Author: R.K. Agrawal
Bench: R.K. Agrawal
Court No. - 32 Case :- SPECIAL APPEAL DEFECTIVE No. - 724 of 2008 Petitioner :- U.P. State Road Transport Corporation And Another Respondent :- Prahlad Narain J aiswal And Another Petitioner Counsel :- Vivek Saran Respondent Counsel :- Sumati Rani Gupta Hon'ble R.K. Agrawal,J.
Hon'ble Abhinava UDadhVa.J. Passed over on the ground of illness of Sri S.K.Mishra, learned counsel for the appellants. Order Date :- 29.7.2010 SKM