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[Cites 0, Cited by 0] [Section 70(9)] [Section 70] [Entire Act]

Union of India - Subsection

Section 70(9)(b) in The Multi-State Co-Operative Societies Act, 2002

(b)subject to clause (a), shall be fixed by the multi-State co-operative society in general meeting or in such manner as the multi-State co-operative society in general meeting may determine.