Madhya Pradesh High Court
Vilas vs The State Of Madhya Pradesh on 7 April, 2022
Author: Rajendra Kumar Verma
Bench: Rajendra Kumar Verma
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MCRC No. 16676 of 2022 (VILAS Vs THE STATE OF MADHYA PRADESH) Dated : 07-04-2022 Shri MItesh Jain, learned counsel for the applicant.
Shri Viraj Godha P.L. appearing on behalf of Advocate General/State prays for time to produce the case diary.
List the matter after one week.
(RAJENDRA KUMAR (VERMA)) JUDGE amit Signature Not Verified VerifiedDigitally Digitally signed by SAN AMIT KUMAR Date: 2022.04.07 18:36:55 IST