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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(2) in New Town, Kolkata Development Authority Act, 2007

(2)Words and expressions, used in this Act and not otherwise defined, shall have the meaning respectively assigned to them in the West Bengal Town and Country (Planning and Development) Act, 1979 and the West Bengal Municipal Act, 1993.