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State of West Bengal - Section

Section 11 in The West Bengal National University Of Juridical Sciences Act, 1999

11. The Academic Council. -

The Academic Council shall be the academic body of the. University, and shall, subject to the provisions of this Act and the regulations, have the power of control and general regulation of, and shall be responsible for, the maintenance of standards of instruction, education and examination of the University, and shall exercise such other powers, and shall perform such other duties, as may be conferred or imposed upon it by this Act or the regulations. It shall also have the right to advise the Executive Council on the academic matters.