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[Cites 0, Cited by 0] [Section 40(1)] [Section 40] [Entire Act]

Union of India - Subsection

Section 40(1)(c) in The Cine-Workers Welfare Fund Rules, 1984

(c)to pay obligatory expenses on a scale appropriate to the Cine-Workers status which by customary usage the Cine-Worker has to incur in connection with the betrothal or marriages, funerals or other ceremonies;