Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Bihar - Subsection Section 8(b) in The Bihar Electricity Duty Act, 1948 (b)intentionally obstructs an inspecting Officer, appointed under Section 6, in the performance of his duties or the exercise of his powers under this Act and the rules made thereunder:
