Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28A] [Entire Act] State of Rajasthan - Subsection Section 28A(16) in The Rajasthan Subordinate Accounts Service Rules, 1963 (16)The provisions of this rule shall have effect notwithstanding anything to the contrary contained in any provision of these Rules.
