Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Telangana - Subsection Section 2(iv) in Telangana State Micro and Small Enterprises Facilitation Council Rules, 2017 (iv)"Council" means the Micro and Small Enterprises Facilitation Council established by the Government of Telangana under Section 20 of the Act;
