Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] Union of India - Subsection Section 24(7) in The Standards of Weights and Measures (Packaged Commodities) Rules, 1977 (7)[ The requirement of mandatory declarations on the packages shall be ensured either at the factory level or at the depot of the factory.
