Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10DB(8)] [Section 10DB] [Entire Act]

Union of India - Subsection

Section 10DB(8)(A) in Income Tax Rules, 1962

(A)"telegraphic transfer buying rate" shall have the same meaning as assigned in the Explanation to rule 26;