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State of Rajasthan - Section

Section 62 in Rajasthan State Dental Council Rules, 2008

62. Applications for registration.

- Every person entitled under section. 34, 37 and 38 to be registered under the Act and desiring to have, himself so registered shall apply to the Registrar in Form El, E2 & E3 respectively properly filled in and signed. Every such applications shall be accompanied by the fee prescribed in that behalf in Rule 71.