Section 154(2)(b) in The Punjab Municipal Act, 1999

[Cites 0, Cited by 0] [Section 154(2)] [Section 154] [Entire Act]

State of Punjab - Subsection

Section 154(2)(b) in The Punjab Municipal Act, 1999

(b)while submitting the budget estimate to the Standing Committee, append thereto a copy of the Establishment Schedule of the Municipal Corporation or the Class 'A' or the Class 'B' Municipal Council, as the case may be; and

Legal Document View

Unlock Advanced Research with PRISMAI

State of Punjab - Subsection

Section 154(2)(b) in The Punjab Municipal Act, 1999