Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Punjab - Subsection

Section 11(1) in The Punjab Anand Marriages Registration Rules, 2016

(1)The Chief Registrar of Marriages shall prepare the report of the marriages solemnized in the State of Punjab in Form-IV and submit the same to the State Government, on quarterly basis.