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State of Tamilnadu - Section

Section 11 in Tamil Nadu Entertainments Tax Rules, 1939

11. Name of channels provided through Video Cassette/Video Cassette Recorder/ Digital Video Decoder/other system (specify):]

The above statements are true to the best of my knowledge and belief.
Place: Signature
Date: Name of the applicant in full
  Status (Proprietor/Managing Partner, etc.)
[Form I - A [Inserted by Notification No. SRO A-71 (a)/94, dated the 18th August 1994.][See rule 21-B (3)]Certificate of RegistrationRegistration Number:This is to certify that Thiru/Tvl ............. [Television Exhibition Provider,] whose place of entertainment is situated at...............has been registered under rule ................. of the Tamil Nadu Entertainments Tax Rules, 1939, in the Office of the...................