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[Entire Act]
State of Tamilnadu - Section
Section 11 in Tamil Nadu Entertainments Tax Rules, 1939
11. Name of channels provided through Video Cassette/Video Cassette Recorder/ Digital Video Decoder/other system (specify):]
The above statements are true to the best of my knowledge and belief.| Place: | Signature |
| Date: | Name of the applicant in full |
| Status (Proprietor/Managing Partner, etc.) |