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[Cites 0, Cited by 0] [Section 136D] [Entire Act]

State of Tamilnadu - Subsection

Section 136D(8) in The Tamil Nadu Co-Operative Societies Act, 1983

(8)A short-term co-operative credit structure society may, obtain loans from any bank or financial institution regulated by the Reserve Bank and re-finance from the National Bank or any other financing institution directly or through any Reserve' Bank regulated financial institutions and not necessarily from the federal society to which it is affiliated.