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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(3) in The Board of the Trust Regulations, 2001

(3)The reservation of posts for Scheduled Castes, Scheduled Tribes, other Backward Classes, Ex-Servicemen and Persons with Disability will be as per the Government of India rules applicable from time to time. The Board will maintain rosters for implementation of reservation orders of the Central Government.