Karnataka High Court
K Shadakshari vs Smt R M Madhu Kumari on 15 September, 2018
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WP No.19441/2018
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 15TH DAY OF SEPTEMBER 2018
BEFORE
THE HON'BLE MR. JUSTICE H.G.RAMESH
WRIT PETITION NO.19441/2018 (GM-CPC)
BETWEEN:
K. SHADAKSHARI
S/O LATE KALLAPPA
AGED ABOUT 70 YEARS
NO.455/A, "SHIVAKRUPA"
4TH MAIN ROAD, K.R. EXTENSION
TIPTUR TALUK
TUMKURU DISTRICT-572 202
ALSO
R/AT: ROOM NOS.154 & 155
LEGISLATURE'S HOME
AMBEDKARVEEDHI
BENGALURU-560 001 ... PETITIONER
(BY SRI KESHAVA REDDY M, ADVOCATE)
AND:
1. SMT.R.M.MADHU KUMARI
D/O R.S.MURALIDHARA RAO RANGADHALE
AGED ABOUT 37 YEARS
RESIDENT OF MA-1402, MAPLE
GOLDEN GRAND APARTMENTS
YESWANTHAPURA
TUMAKURU ROAD
BENGALURU-560 022
2. SRI RAVI KUMAR
S/O BOPANNA
AGED ABOUT 37 YEARS
SOCIAL WORKER
PATELRU COMPOUND
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WP No.19441/2018
GORAGONDANAHALLI
TIPTUR, TUMKUR DISTRICT-572 201
3. SAMPARKA INFO MEDIA PVT. LTD.,
PRAJAA TV KANNADA
NO.15, 4TH FLOOR, SHEZAN LAVELLE
NEAR UB CITY, WALTON ROAD
BENGALURU-560 001
REPRESENTED BY ITS
CHIEF EXECUTIVE OFFICER
4. WRITEMEN MEDIA PVT. LTD.,
PUBLIC TV (NEWS CHANNEL)
4TH FLOOR, TTMC BUILDING
BMTC COMPLEX
NEAR YESHWANTHPUR CIRCLE
BENGALURU-560 022
REPRESENTED BY ITS
CHIEF EXECUTIVE OFFICER
5. TV9 KARNATAKA PVT. LTD.,
NO.13/1, RHENIUS STREET
OPPOSITE TO HOCKEY STADIUM
RICHMOND TOWN
BENGALURU-560 025
REPRESENTED BY ITS
CHIEF EXECUTIVE OFFICER
6. B TV NEWS CHANNEL
NO.32/1-2, CRESCENT TOWER
CRESCENT ROAD, HIGH-GROUNDS
NEXT TO GOLDFINCH HOTEL
BENGALURU-560 001
REPRESENTED BY ITS
CHIEF EXECUTIVE OFFICER
7. SUN TV NETWORK LTD.,
UDAYA NEWS CHANNEL
MARAN TOWERS, BRUNTON ROAD
BENGALURU-560 025
REPRESENTED BY ITS
CHIEF EXECUTIVE OFFICER
8. NETWORK 18 PANORAMA TV PVT. LTD.
E TV NEWS CHANNEL
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WP No.19441/2018
4TH FLOOR, SILVER JUBILEE BLOCK
3RD CROSS, MISSION ROAD
SAMPANGI RAMAN AGAR
BENGALURU-560 027
ALSO AT:
KCN BHAVAN, YAMUNABAI BHAVAN
GANDHI NAGAR
BENGALURU-560 001
REPRESENTED BY ITS
CHIEF EXECUTIVE OFFICER
9. ASIANET NEWS NETWORK
SUVARNA NEWS 24x7
PLOT NO.36, CRESCENT ROAD
BENGALURU-560 001
REPRESENTED BY ITS
CHIEF EXECUTIVE OFFICER
10. RAVIPATI BROADCASTERS PVT. LTD.
SAMAYA NEWS CHANNEL
NO.10/a, 5TH FLOOR
CHANDRAKIRANA BUILDING
KASTURBA ROAD
BENGALURU-560 001
REPRESENTED BY ITS
CHIEF EXECUTIVE OFFICER
11. RAJ TELEVISION NETWORK LTD.
M/S. RAJ NEWS TV, KANNADA NEWS
MARATA BUILDING
MILLER TANK BUND ROAD
VASANTNAGAR
BENGALURU-560 001
REPRESENTED BY ITS
CHIEF EXECUTIVE OFFICER
12. BENNETT COLEMAN & CO. LTD.
TIMES NEWS NETWORK
TIME OF INDIA ENGLISH NEWSPAPER
40/1, M.G.ROAD
BENGALURU-560 001
REPRESENTED BY ITS
CHIEF EXECUTIVE OFFICER
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WP No.19441/2018
13. THE PRINTERS MYSORE PVT. LTD.
PRAJAVAANI KANNADA
DAILY NEWSPAPER
MAHATMA GANDHI ROAD
BENGALURU-560 042
REPRESENTED BY ITS
CHIEF EXECUTIVE OFFICER
14. THE INDIAN EXPRESS LTD.
KANNADA PRABHA DAILY
KANNADA NEWSPAPER
OPP. MALLIGE NURSING HOME
HIGH GROUNDS
BENGALURU-560 001
REPRESENTED BY ITS
CHIEF EXECUTIVE OFFICER
15. BENNETT COLEMAN & CO. LTD.
VIJAYA KARNATAKA
KANNADA DAILY NEWSPAPER
NEAR MAKKALAKOOTA
BENGALURU-560 018
REPRESENTED BY ITS
CHIEF EXECUTIVE OFFICER
16. V.R.L. MEDIA LTD.
VIJAYA VANI KANNADA
KANNADA DAILY NEWSPAPER
OPP. TO KANNADA SAHITYA PARISHATH
CHAMARAJAPET
BENGALURU-560 018
REPRESENTED BY ITS
CHIEF EXECUTIVE OFFICER
17. HOSA DIGANTHA
KANNADA DAILY NEWSPAPER
NO.1/1, 1ST FLOOR
BAHAVURAO DESHPANDE BUILDING
6TH CROSS, 8TH MAIN
MALLESHWARAM, BENGALURU-560 003
REPRESENTED BY ITS EDITOR ... RESPONDENTS
(BY SRI M.SUBRAMANYA, ADVOCATE FOR R2;
MS.P.V.KALPANA, ADVOCATE FOR R8;
SRI VISHWANATH R.HEGDE, ADVOCATE FOR R16)
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WP No.19441/2018
THIS WRIT PETITION IS FILED UNDER ARTICLE 227 OF
THE CONSTITUTION OF INDIA PRAYING TO SET ASIDE THE
ORDER DATED 27.04.2018 (ANNEXURE-H) AND TO PASS AN
ORDER EXTENDING THE EX-PARTE INTERIM INJUNCTION
GRANTED BY THE CITY CIVIL COURT ON 15.03.2018
(ANNEXURE-C) IN OS.NO.1988/2018 TILL THE NEXT DATE OF
HEARING FIXED IN THE SAID SUIT I.E. ON 30.06.2018.
THIS WRIT PETITION COMING ON FOR ORDERS, THIS
DAY, THE COURT MADE THE FOLLOWING:
ORDER
H.G.RAMESH, J. (Oral):
Learned Counsel appearing for the petitioner seeks leave to withdraw this writ petition. Leave granted. The writ petition is accordingly disposed of as withdrawn.
Petition disposed of.
Sd/-
JUDGE LB