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[Cites 0, Cited by 3] [Entire Act]

Union of India - Section

Section 5 in The National Cadet Corps Act, 1948

5. Division of the Crops into Divisions.

There shall be three Divisions of the Corps, namely,-
(i)the Senior Division, recruitment to which shall be from amongst the students of the male sex of any university;
(ii)the Junior Division, recruitment to which shall be from amongst the students of the male sex of any school; and
(iii)the Junior Division, recruitment to which shall be from amongst the students of the female sex of any university or school.