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[Cites 0, Cited by 0] [Section 2(5)] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(5)(a) in Punjab Package Deal Properties (Disposal) Act, 1976

(a)where he has, whether before or after the commencement of this Act, entered into possession thereof otherwise than under and in pursuance of any allotment, lease or grant or